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[Cites 0, Cited by 0] [Section 145(1)] [Section 145] [Entire Act]

Union of India - Subsection

Section 145(1)(c) in Constitution of India, 1950

(c)rules as to the proceedings in the Court for the enforcement of any of the rights conferred by Part III;
(cc)[ rules as to the proceedings in the Court under [article 139-A] [Inserted by the Constitution (Forty-second Amendment) Act, 1976, Section 25 (w.e.f. 1.2.1977). ];]