Punjab-Haryana High Court
Charan Kaur @ Chaino Bai And Another vs State Of Haryana And Others on 1 July, 2013
Author: Ritu Bahri
Bench: Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH.
Crl. Misc. No. M-20499 of 2013 (O&M)
Date of decision: 01.07.2013
Charan Kaur @ Chaino Bai and another
....Petitioners
Vs.
State of Haryana and others
....Respondents
CORAM: HON'BLE MS. JUSTICE RITU BAHRI
******
Present:- Mr. Salim Ahmed, Advocate,
for the petitioners.
RITU BAHRI, J (ORAL)
Learned counsel for the petitioners wishes to withdraw this petition with liberty to file fresh one with better particulars.
Dismissed as withdrawn with liberty aforesaid.
(RITU BAHRI)
July 01, 2013 JUDGE
ajp