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Punjab-Haryana High Court

Charan Kaur @ Chaino Bai And Another vs State Of Haryana And Others on 1 July, 2013

Author: Ritu Bahri

Bench: Ritu Bahri

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                AT CHANDIGARH.


                         Crl. Misc. No. M-20499 of 2013 (O&M)
                         Date of decision: 01.07.2013

Charan Kaur @ Chaino Bai and another

                                                   ....Petitioners

            Vs.

State of Haryana and others
                                                   ....Respondents

CORAM: HON'BLE MS. JUSTICE RITU BAHRI
                ******

Present:-   Mr. Salim Ahmed, Advocate,
            for the petitioners.


RITU BAHRI, J (ORAL)

Learned counsel for the petitioners wishes to withdraw this petition with liberty to file fresh one with better particulars.

Dismissed as withdrawn with liberty aforesaid.




                                                     (RITU BAHRI)
July 01, 2013                                          JUDGE
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