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Himachal Pradesh High Court

Rattan Lal vs . Hrtc & Others on 17 February, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Rattan Lal vs. HRTC & Others CWP No. 740 of 2022 .

17.2.2022 Present: Mr. Varun Chandel, Advocate for the petitioner.

Mr. Ashok Kumar Tyagi, Advocate vice Mr. Ajeet Singh Saklani, Advocate for the respondents.

CWP No. 740 of 2022.

r Notice. Mr. Ashok Kumar Tyagi, learned vice counsel under instructions of Mr. Ajeet Singh Saklani, Advocate, appears and waives service on behalf of the respondents and seeks four weeks' time to file reply.

List on 6.4.2022, before the appropriate Bench.

CMP No. 1395 of 2022 Notice and reply in the aforesaid terms. It is the case of the petitioner that land and structure of the petitioner was acquired for the construction of HRTC Bus stand, but instead of utilizing the same for said purpose, the respondents have leased out the land/structure constructed by the petitioner to third party and now the respondents are going to continue the same action without following appropriate procedure for leasing out the property in defiance of all principles of fair administration necessary to be followed for enlarging ::: Downloaded on - 17/02/2022 20:11:11 :::CIS public largesses. In view of submission made on behalf of the petitioner, it is directed that any act, with respect to .

property in reference by the respondents shall be subject to outcome of main petition.

CMP No. 1394 of 2022

Applicant-petitioner is exempted from filing the translation of Annexure P-3, at this stage, subject to filing of the same within seven days as and when directed to do so. The application stands disposed of.

The petitioner is permitted to produce copy of order downloaded from the High Court website and the concerned authority/Court shall not insist for certified copy of the order, however, may verify the order from the High Court website or otherwise.

Dasti copy on usual terms.

(Vivek Singh Thakur), th 17 February, 2022 Vacation Judge. (Priti) ::: Downloaded on - 17/02/2022 20:11:11 :::CIS