Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(1) in Nagpur Improvement Trust Land Disposal Rules, 1983 (1)No piece of Government land vested in or managed by the Trust shall be transferred except with the general or special sanction of the Government given in that behalf.
