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Bombay High Court

Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 12 August, 2025

                                                                                 Paucity MMS.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        CIVIL APPELLATE JURISDICTION

                                      CORAM         : M. M. SATHAYE, J.
                                      DATE          : 12th AUGUST, 2025
P.C.:

1. Following matters mentioned in the chart could not be taken up for hearing due to paucity of time. The same shall be adjourned as per dates/category mentioned in the chart.

2. Interim/ad-interim orders, if any existing as on today, shall continue to operate till next date.

3. If any interim/ad-interim orders are granted until further orders, the same shall remain unaffected.



          Serial Nos. of matters      To be listed on      To be listed in the
              on the Board                                      category
               25, 27 to 30            18/09/2025            For Admission
                 32 to 38              18/09/2025             Order (Due)
                 40 to 42              18/09/2025             Order (Due)
                    43                 18/09/2025            Final Hearing




                                                    (M. M. SATHAYE, J.)




Sneha Chavan                                  1/1

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