Bombay High Court
Fortpoint Automotive Private Limited ... vs The Investigation Officer,Bmc And Ors. on 12 August, 2025
Paucity MMS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : M. M. SATHAYE, J.
DATE : 12th AUGUST, 2025 P.C.:
1. Following matters mentioned in the chart could not be taken up for hearing due to paucity of time. The same shall be adjourned as per dates/category mentioned in the chart.
2. Interim/ad-interim orders, if any existing as on today, shall continue to operate till next date.
3. If any interim/ad-interim orders are granted until further orders, the same shall remain unaffected.
Serial Nos. of matters To be listed on To be listed in the
on the Board category
25, 27 to 30 18/09/2025 For Admission
32 to 38 18/09/2025 Order (Due)
40 to 42 18/09/2025 Order (Due)
43 18/09/2025 Final Hearing
(M. M. SATHAYE, J.)
Sneha Chavan 1/1
::: Uploaded on - 13/08/2025 ::: Downloaded on - 13/08/2025 21:34:06 :::