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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(a) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(a)the State Government may, by notification in the Official Gazette, exempt from the operation of this section any class of such packages, or containers if, in the opinion of the State Government the size of the packages of containers renders it impracticable to comply with the provisions of this section in respect thereof,