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Mebigo Labs Private Limited vs Google India Private Limited on 25 November, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

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     ITEM NO.20                   COURT NO.6                  SECTION XII

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).   2583/2024

     [Arising out of impugned final judgment and order dated 19-01-2024
     in O.S.A.(CAD) No. 105/2023 passed by the High Court of Judicature
     at Madras]

     MEBIGO LABS PRIVATE LIMITED                               Petitioner(s)

                                          VERSUS

     GOOGLE INDIA PRIVATE LIMITED & ORS.                       Respondent(s)

     IA No.23638/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.25773/2024-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 23638/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 25773/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES WITH SLP(C) No. 2770/2024 (XII) IA No.26160/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 3181/2024 (XII) IA No.30364/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2760/2024 (XII) IA No.26070/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2675/2024 (XII) FOR ADMISSION and I.R. and IA No.24564/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2730/2024 (XII) IA No.25661/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2790/2024 (XII) IA No.26519/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2732/2024 (XII) Signature Not Verified IA No.25701/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Digitally signed by Jayant Kumar Arora Date: 2025.11.28 17:24:02 IST Reason: SLP(C) No. 3119/2024 (XII) IA No.30085/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 2899/2024 (XII)  2 IA No.27721/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT SLP(C) No. 16949/2024 (XII) SLP(C) No. 16953/2024 (XII) FOR ADMISSION SLP(C) No. 16952/2024 (XII) FOR ADMISSION SLP(C) No. 16946/2024 (XII) SLP(C) No. 16947/2024 (XII) SLP(C) No. 16951/2024 (XII) SLP(C) No. 16955/2024 (XII) FOR ADMISSION SLP(C) No. 16954/2024 (XII) FOR ADMISSION SLP(C) No. 16948/2024 (XII) SLP(C) No. 16950/2024 (XII) SLP(C) No. 19740/2025 (XII) FOR ADMISSION IA No. 169418/2025 - PERMISSION TO FILE LENGTHY LIST OF DATES SLP(C) No. 19625/2025 (XII) FOR ADMISSION SLP(C) No. 20222/2025 (XII) FOR ADMISSION Date : 25-11-2025 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR Counsel for the parties Mr. Sajan Poovayya, Sr. Adv.

Ms. Sayobani Basu, Adv. Mr. Vijayendra Pratap Singh, Adv. Mr. Raghav Seth, Adv.

Ms. Shubhangni Jain, Adv. Mr. Ankitesh Ojha, Adv. Mr. Chetan Chawla, Adv. Mr. Karan Singh Chandhiok, Adv. Ms. Deeksha Manchanda, Adv. Mr. Palaash Maheshwari, Adv. Mr. Kaustav Kundu, Adv. Ms. Raksha Agarwal, Adv. Ms. Raksha Agrawal, Adv. Mr. Palash Maheshwari, Adv. Mr. Raksha Agrawal, Adv.

Mr. Abhijnan Jha, AOR Mr. Abir Roy, Adv.

Mr. T. Sundar Ramanathan, AOR Mr. Aman Shankar, Adv.

Mr. Sasthibrata Panda, Adv. Ms. Biyanka Bhatia, Adv. Ms. Shreya Kapoor, Adv.

Mr. Abir Roy, Adv.

Mr. Sundar Ramanathan, Adv. Mr. Lzafeer Ahmad B. F., AOR Mr. T Sundar Ramanathan, Adv. Mr. Devashish Marwah, Adv. Mr. Aman Shankar, Adv.

Sasthibrata Panda, Adv. Biyanka Bhatia, Adv.

Krishan Singhal, Adv.

Mr. R Venkatraman, Adv. Mr. Vaibhav Choudhary, Adv. Mr. Sachin Menon, Adv.

Mr. Harinarayan Sk, Adv. Ms. Monica Benjamin, Adv. Mr. Ranjeev Khatana, Adv. Mr. Shyam Gopal, Adv.

Mr. Karan Sachdev, Adv. Mr. Hari Shankar, Adv.

Mr. Abir Roy, Adv.

Mr. Devashish Marwah, Adv. Mr. Vinam Gupta, AOR Mr. Vivek Pandey, Adv.

Mr. Aman Shankar, Adv.

Ms. Natasha K, Adv.

Mr. Sasthibrata Panda, Adv. Ms. Biyanka Bhatia, Adv. Ms. Shreya Kapoor, Adv.

Mr. Abir Roy, Adv.

Mr. Aman Shanker, Adv.

Ms. Viyanka Bhatia, Adv. Mr. Sasthibrata Panda, Adv. Ms. Shreya Kapoor, Adv. Mr. M. P. Devanath, AOR For Respondent(s) : Mr. Devashish Marwah, Adv.

Mr. Vinam Gupta, AOR Mr. Abir Roy, Adv.

Mr. Aman Shankar, Adv.

Ms. Natasha K, Adv.

Mr. Saurabh Gupta, Adv.

Mr. Vinam Gupta, AOR Mr. Abhijnan Jha , AOR Mr. Lzafeer Ahmad B. F., AOR Mr. M. P. Devanath, AOR Mr. T. Sundar Ramanathan, AOR Mr. Abir Roy, Adv.

Mr. Aman Shankar, Adv.

UPON hearing the counsel the Court made the following O R D E R Post for final disposal on 27.01.2026 at 02.00 PM.

(JAYANT KUMAR ARORA) (MANOJ KUMAR) ASTT. REGISTRAR-cum-PS COURT MASTER