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State of Tamilnadu - Section

Section 9 in Rules for the Issue and Check of Permits for Timber and Other Forest Produce

9.

All permits required for use in the districts will be supplied by the Superintendent, Government Press George Town, Chennai, 'on receipt of annual indents from the District Forest Officers. These indents should reach Superintendent, Government Press, not later than the 1st of August.(G.O. Ms. No. 1359, Development, dated the 19th October 1932 and C.C.P. Ms. No. 528, dated the 26th November 1932)Each supply of permits by the Superintendent, Government Press will be accompanied by an invoice in duplicate showing the particulars of the permits supplied. The District Forest Officer will file the original of the invoice in his permit register in support of the entries made therein and return the duplicate to the Superintendent, Government Press, as a receipt. A similar plan should be followed in regard to the issue of permits from the District Forest Office to Range Offices and from the latter to permit issuing officers. When a consignment of permits is sent from one District Forest Officer to another, the receiving District Forest Officer will be responsible for seeing that the permits received are brought on to the Stock Register and that the invoice received with the permits is filed in the register.