Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 56] [Entire Act] Union of India - Subsection Section 56(4) in The Juvenile Justice (Care and Protection of Children) Act, 2015 (4)All inter-country adoptions shall be done only as per the provisions of this Act and the adoption regulations framed by the Authority.
