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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(i) in Jammu and Kashmir Wakafs Act, 2001

(i)call for such returns, statistics, accounts and other information from the managers with respect to Wakaf property as it may, from time to time, require ;