Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Sikkim - Subsection Section 19(1) in Sikkim Civil Court Act, 1978 (1)the presiding Officer of a Civil court under this Act shall not try any suit or other proceeding to which he is a party or in which he is personally Interested.
