Section 13(f) in Bihar Private Universities Act, 2013
(f)for the payment of travelling and other allowances of the members of the Governing Body, the Board of Management, the Academic Council, and other authorities so declared under the Statutes of the University and of the members of any committee appointed by any of the authorities or by the Chairperson of the sponsoring body or the Vice-Chancellor, as the case may be, of the University in pursuance of any provision of this Act, or the Statutes, Ordinances, Regulations or rules made thereunder;
