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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(a) in Bihar District Sub-Registrar and Sub-Registrar Recruitment Rules, 1973

(a)Candidate may either be a male or female, and (b) be under 27 years and over 22 years of age on the 1st day of August last preceding the month in which the examination is held: