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Karnataka High Court

Koraga Shetty vs Vishwanath Prabhu on 18 January, 2011

Author: Subhash B.Adi

Bench: Subhash B.Adi


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Koraga Shetiy

Aged about 90 years

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JUDGMENT

This is c.:1e1£1na1'11,'s apperaé. seekilag v'.".i"1hE3..I1,(.)€?f1'-Z*)€>'¥?:"1'{ of C<>n1pe13:-3ai4io1'1 .ft:)1' the iI1_§1,:1'y $z.:.{'fer<:%ci in 21 I'()&'1_CiW'EEEYCE-dC1}I.i .3}} 23.1.2005.

2. The I1'abih'i:y of the i1':s1,1.1'€:i3 [1i(>t. ié1_ L§j§s}:g1ti.'% .V_. Tr1'.buna1 on 'E11163 basis; of {,i1c_»3Viéviciehce xE_}a£-3,_ {he (:<)mper1sa1C1'0r1 at Rs.62.8?_:_4/«. hO_\?i«T(;':\-z'éi1'.' "1._;11saiis*i7ie_ci x,a,*i'1I1 the said ziward. eIai1ne1z':t, is in appé"aJf - '

3. 'E'hc* Iiabfiity nor has chafienged Vquesuhn Ehai, arisas for Co21sider§11,idi': ' :.}'u'3: fled for en hanced Compen.saI?z'0n.?

4. C1'cl]'.iT3£1fii'.. was a{;{éci..._£3'8 years at the time. of accident.. He .._s'L1f'f'erv;.:§1 g1'i'cv01,rs 'in}'1V1__1j§,§_i.c:., fra(:1.u1'e of Iefi. femur and her was £:iC¥.I'1:1V1't§»E§'d .,i.(3«.j1,Ei1.:_§ "'1."1_Qspit'.::1I.. He was im:>::'at.i.<-31"1t: from 23.1.2006 to 19.12.2006.' 1l):dC'1,();* is €5X.":1II'tiI1€',d. Corlsicierirrg the evidence on .;.'€-:c<)rd;" '.I"1"ibL1"ti'é:1I. has g1"a.n.1.<--:c} Rs,20.000/» towarcis pain. and "é:sv%,1Vf'f€:T'i1_'1g__§, 'W1'1.1'(i:.IT: IE1.'::'L}»' 1'f3{§F.I§1"C? <:n}"121r1(:c%1'1'1€:1t by Rs.5,0DO/~; __i'~._<)\%l=.é>s15<'1':'~,'§ ]'1£Il.'.-.?1"_)§I El1 c:11z.1z'g€$, E2116 E3111 23.11'1<>1.1.m. 13:13 }Df;?(';?I'1 gra.ni.<::d:

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