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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(6) in Haryana Air (Prevention and Control of Pollution) Rules, 1983

(6)A copy of the order passed in a appeal shall be supplied by the Appellate Authority free of cost to the appellant and a copy thereof shall also be sent to the Member-Secretary.