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[Section 21]
[Entire Act]
State of Tamilnadu - Subsection
Section 21(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006
| SI. No. | Course of Study | Day Scholar | Hosteller | Sanctioning Authority | ||
| Boys(Rs.) | Girls(Rs.) | Boys(Rs.) | Girls(Rs.) | |||
| (1) | (2) | (3) | (4) | (5) | ||
| 1. | 10th Std. passed | 1250 | 1500 | --- | --- | District Educational Officer |
| 2. | 12th Standard passed | 1750 | 2000 | --- | --- | Chief Educational Officer |
| 3. | ITI and Polytechnic (per year) | 1250 | 1750 | 1450 | 1950 | ITI Deputy Director/ Principal/ TrainingSuperintendent and concerned Training Institute Special Officer.Polytechnic Director of Technical Education, Chennai or theOfficer authorized by him. |
| 4. | Bachelor Degree (per year) | 1750 | 2250 | 2000 | 2500 | Director of Collegiate Education or the Officer authorised byhim. |
| 5. | Post Graduate Degree (per year) | 2250 | 2750 | 3250 | 3750 | |
| 6. | Professional Course in Law, Engineering,Medicine, Veterinary Science, Agriculture or allied courses (peryear) | 2250 | 2750 | 4250 | 4750 | Law:Director of Legal Studies, Chennai orthe officer authorised by him.Engineering :Director ofTechnical Education, Chennai or the officer authorised byhim.Medicine :Director of Medical Education, Chennai orthe officer authorised by him.Veterinary Science :Registrar,Veterinary and Animal Science University, Madhavaram,Chennai.Agriculture :Registrar, Tamil Nadu AgriculturalUniversity, Coimbatore. |
| 7. | Post-graduate Professional Courses (per year) | 4250 | 475 | 6250 | 6750 |