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[Cites 0, Cited by 0] [Section 143(2)] [Section 143] [Entire Act]

State of Gujarat - Subsection

Section 143(2)(s) in Gujarat Prohibition Act, 1949

(s)prescribing the powers, functions and duties of Prohibition Officers, [Boards, Committee] [These words were substituted for the words 'Committees', by Bombay 22 of 1960, Section 94 (l)(k).] and [Medical Boards or panels thereof] [These words were substituted for the words 'Medical Boards' by Bombay 22 of 1960, Section 94 (l)(k).] and the fees and allowances payable to the members of the [Boards, Committee] [These words were substituted for the words 'Committees', by Bombay 22 of 1960, Section 94 (1)(k).] and - [Medical Boards or panels thereof] [These words were substituted for the words 'Medical Boards' by Bombay 22 of 1960, Section 94 (1)(k).];