Chattisgarh High Court
Deputy Commissioner Of Incom Tax vs M/S Pushpak Merchants Pvt. Ltd. Vandana ... on 21 March, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
TAXC No. 148 of 2017
Deputy Commissioner Of Income Tax 1(1) Raipur (C.G.) Versus M/s Pushpak
Merchants Pvt. Ltd. Vandana Building
21/03/2018 Ms. Naushina Afrin Ali, Advocate for the Appellant.
Mr. Vinay Kumar Jain, Advocate for the Respondent.
As prayed by learned counsel for the parties, list this case on 9th April, 2018 along with TAX Case Nos. 153 of 2017 and 151 of 2017.
Sd/- Sd/-
Judge Judge
Prashant Kumar Mishra Ram Prasanna Sharma
Santosh