Section 159 in The Railway Protection Force Rules, 1987

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:-Every Departmental proceeding File shall contain documents in the followingorder with an index sheet:-

(i)Order sheet,

(ii)Preliminary papers,

(iii)Charge,

(iv)Statement of Prosecution witness,

(v)Prosecution exhibits,

(vi)Defence statement of "guilty" or "not guilty",

(vii)Statement of defence witness,

(viii)Written statement of defence, if any,

(ix)Findings of the Inquiry Officer,

(x)Order of the Disciplinary Authority,

(xi)Appeal and Order.

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