Madhya Pradesh High Court
Kaluram Narwariya vs The State Of Madhya Pradesh on 14 October, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-15645-2020
The High Court Of Madhya Pradesh
WP-15645-2020
(KALURAM NARWARIYA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Gwalior, Dated : 14-10-2020
Heard through Video Conferencing.
Shri Devesh Sharma, counsel for the petitioner.
Issue notice to the respondents on payment of process fee within
seven working days by RAD as well as ordinary mode, returnable within four weeks.
RAM KUMAR SHARMA 2020.10.15 16:08:57 +05'30' (VISHAL MISHRA) JUDGE Rks