Allahabad High Court
Shiv Shanker Tewari vs State Of U.P. And Others on 7 January, 2010
Author: Shabihul Hasnain
Bench: Shabihul Hasnain
Court No. - 23 Case :- SERVICE SINGLE No. - 2396 of 1987 Petitioner :- Shiv Shanker Tewari Respondent :- State Of U.P. And Others Petitioner Counsel :- U.K.Srivastava Respondent Counsel :- C.S.C. Hon'ble Shabihul Hasnain,J.
There was a direction on 4.12.2009 when the case is next listed, the name of Sri Manik Sinha shall be shown in the cause list. Today the petitioner's counsel has shown that the name of the counsel for the opposite parties is not shown, hence the case may be adjourned. It is the height of benevolence. Still the case is adjourned. List in the next cause list.
Order Date :- 7.1.2010 Sadiq