Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 19] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Societies Registration Act, 1975 8. By-laws. - The by-laws shall contain provisions in respect of such matters as may be prescribed.
