Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(x) in The Bihar General Provident Fund Rules, 1948

(x)ikl cqd LFkk;h nLrkost gksxk] tks nks :iksa esa eqfnzr jgsxk&,d 20 o"kZ vof/k ds fy, vkSj nwljk 40 o"kZ vof/k ds fy,A