Bombay High Court
Siddhi Enterprises Thr Its Chairperson vs Nashik Municipal Corporation Thr Its ... on 22 September, 2022
Author: Madhav J. Jamdar
Bench: Dipankar Datta, Madhav J. Jamdar
Pallavi 9-wp-6891-2022 group.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.6891 OF 2022
Siddhi Enterprises Thr. Its Chairperson ...Petitioner
Versus
Nashik Municipal Corporation
Thr. Its Municipal Commissioner & Ors. ...Respondents
WITH
WRIT PETITION (ST) NO.3080 OF 2022
WITH
INTERIM APPLICATION NO.17699 OF 2022
IN
WRIT PETITION (ST) NO.3080 OF 2022
Avajinath Mahila Vikas Bachat Gat & Anr. ...Petitioner
Versus
Nashik Municipal Corporation
Thr. The Municipal Commissioner & Ors. ...Respondents
WITH
WRIT PETITION NO. 4977 OF 2022
WITH
INTERIM APPLICATION (ST) NO. 18718 OF 2022
IN
WRIT PETITION NO. 4977 OF 2022
Swami Vivekanand Samajik Shaikshanik ...Petitioner
Sanstha, Nifad & Anr.
Versus
Nashik Municipal Corporation
Thr. The Municipal Commissioner & Ors. ...Respondents
WITH
WRIT PETITION NO.4992 OF 2022
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Pallavi 9-wp-6891-2022 group.doc
WITH
INTERIM APPLICATION (ST) NO.18716 OF 2022
IN
WRIT PETITION NO.4992 OF 2022
Shikhar Swayamrozgar Seva Sahkari
Sanstha Maryadit, Nashik & Anr. ...Petitioners
Versus
Nashik Municipal Corporation
Thr. The Municipal Commissioner & Ors. ...Respondents
WITH
WRIT PETITION NO.4996 OF 2022
WITH
INTERIM APPLICATION (ST) NO.18720 OF 2022
IN
WRIT PETITION NO.4996 OF 2022
Uddist Mahila Bahuuddeshiy ...Petitioners
Sahakari Sanstha & Anr
Versus
Nashik Municipal Corporation
Thr. The Municipal Commissioner & Ors. ...Respondents
WITH
WRIT PETITION NO. 5094 OF 2022
WITH
INTERIM APPLICATION NO.10273 OF 2022
IN
WRIT PETITION NO. 5094 OF 2022
Siddhi Enterprises
Thr. Chairperson Siddhant S. Amale ...Petitioners
Versus
Nashik Municipal Corporation Thr.
Municipal Commissioner & Ors. ...Respondents
WITH
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Pallavi 9-wp-6891-2022 group.doc
WRIT PETITION (ST) NO. 10449 OF 2022
Shri. Bhagur Parisar Mahila Udyog ...Petitioners
Sahakari Sanstha Limited
Versus
Nashik Municipal Corporation & Ors. ...Respondents
WITH
INTERIM APPLICATION NO.17700 OF 2022
IN
WRIT PETITION (L) NO.10449 OF 2022
Shri. Bhagur Parisar Mahila Udyog ...Petitioner
Sahakari Sanstha Limited Thr.
Chairperson Smt. S. A. Thube
Versus
Nashik Municipal Corporation Thr. ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 5252 OF 2022
Shri. Swami Samartha Swayam Rojagar ...Petitioner
Mahila Seva Sahakari Sanstha
Limited Thr. Chairman
Versus
Nashik Municipal Corporation Thr. ...Respondents
Municipal Commissioner & Ors.
WITH
INTERIM APPLICATION NO. 10281 OF 2022
IN
WRIT PETITION NO. 5252 OF 2022
Shri. Swami Samartha Swayam Rojagar ...Petitioner
Mahila Seva Sahakari Sanstha
Limited Thr. Chairperson
Versus
3/6
Pallavi 9-wp-6891-2022 group.doc
Nashik Municipal Corporation Thr. ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6351 OF 2022
Shivamudra Magaswargiya Swayam ...Petitioner
Rojgar Sewa Sanstha
Versus
Nashik Municipal Corporation & Ors. ...Respondents
WITH
INTERIM APPLICATION NO. 10277 OF 2022
IN
WRIT PETITION NO. 6351 OF 2022
Shivmudra Magaswargiya Swayam Rojgar ...Petitioner
Sewa Sanstha Thr. Secretary
Versus
Nashik Municipal Corporation Thr. ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6885 OF 2022
Shri. Bhagur Parisar Mahila Udyog Sahakari ...Petitioner
Sanstha Limited Thr. Chairperson
Versus
Nashik Municipal Corporation Thr. ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6886 OF 2022
Swami Samartha Swayam Rojgar Mahila Seva ...Petitioner
Sahakari Sanstha Ltd. Thr. Its Chairperson
Versus
Nashik Municipal Corporation Thr. Its ...Respondents
4/6
Pallavi 9-wp-6891-2022 group.doc
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6888 OF 2022
Uddist Mahila Bhuuddeshiya Sahakari ...Petitioner
Sanstha Thr. Its Chairperson
Versus
Nashik Municipal Corporation Thr. Its ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6887 OF 2022
Shikhar Swayamrozgar Seva Sahakari ...Petitioner
Sanstha Maryadit Nashik, Thr. Its Chairperson
Versus
Nashik Municipal Corporation Thr. Its ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6889 OF 2022
Shivamurdra Magaswargiya Swayam ...Petitioner
Rojgar Sewa Sanstha Thr. Its Chairperson
Versus
Nashik Municipal Corporation Thr. Its ...Respondents
Municipal Commissioner & Ors.
WITH
WRIT PETITION NO. 6890 OF 2022
Avajinath Mahila Vikas Bachat Gat ...Petitioner
Versus
Nashik Municipal Corporation Thr. Its ...Respondents
Municipal Commissioner & Ors.
-----------------
Ms. Gayatri Singh, Senior Advocate i/b Mr Kartikeya Bahadur &
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Pallavi 9-wp-6891-2022 group.doc
Mr. Sangram Chinnappa for petitioner in WP/5094/2022,
WP/6891/2022,WP/6886/2022, WP/6888/2022, WP/6887/2022,
WP/6889/2022, WP/6890/2022.
Mr. Kranti L.C. i/b Mr Kaustubh Gidh for petitioner in
WP/5252/2022, WP(ST)/10449/2022, WP/6351/2022,
WP/6885/2022 and for applicant in IA/10273/2022.
Mr. B.V. Samant AGP a/w Smt. R.A. Salunkhe AGP for
respondent/State.
Mr. Rohit Sakhadeo for Nashik Municipal Corporation/respondent
no.1 in WP(ST)/3080/2022, WP/4977/2022, WP/4992/2022,
WP/4996/2022 and for respondent nos.1 & 2 in WP/5094/2022,
WP/10449/2022, WP/5252/2022.
Mr. Jaineel Vashi i/b M.P. Vashi & Associates for petitioner in
WP(ST)/3080/2022, WP/4977/2022, WP/4992/2022,
WP/4996/2022.
Mr. Subhash V. Gutte for respondent/Nashik Municipal
Corporation and respondent no.1 in WP/6891/2022,
WP/6885/2022, WP/6886/2022, WP/6888/2022,
WP/6887/2022,WP/6889/2022, WP/6890/2022.
-------------
CORAM : DIPANKAR DATTA, CJ. &
MADHAV J. JAMDAR, J.
DATE : SEPTEMBER 22, 2022 P.C. :
1. Two weeks' time is prayed for by Mr. Gutte, learned advocate to file reply-affidavit. Prayer is granted. Let the rejoinder thereto be filed three (3) days thereafter.
2. List the petition on 13th October 2022.
3. For a period of four (4) weeks, interim order, if in operation today, shall continue.Digitally signed by PALLAVI MAHENDRA
(MADHAV J. JAMDAR, J.) (CHIEF JUSTICE) PALLAVI WARGAONKAR MAHENDRA WARGAONKAR Date:
2022.09.23 10:27:58 +0530 6/6