Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(2) in The First Statutes of Indian Institute of Technology Jodhpur, 2017 (2)Every resident in the Halls and Hostels shall abide by the rules laid down by the wardens with approval of Director for the purpose.
