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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(2)(h) in Telangana Bhoodan and Gramdan Act, 1965

(h)the preparation of an annual budget and the reports and returns to be furnished by the Board to the Government and by the Local Committees to the Board;