Section 7 in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002
7. Application to conform to the requirements .-An application, not complete in all respects and not conforming to the instructions specified in the Form A and these regulations, shall be rejected:
Provided that, before rejecting any such application, the applicant shall be given a reasonable opportunity to complete the application in all respect and rectify the errors, if any.
