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[Cites 0, Cited by 0] [Section 19A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19A(e) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(e)takes part in the management or control of a body of persons, whether a society, firm or company, whose activities consist of or include the initiation or negotiation of any arrangement referred to in clause (d) ; or