Section 1 in The Gujarat Secondary and Higher Secondary Education Act, 1972
1. Short title, extent and commencement.
(1)This Act may be called the Gujarat Secondary [and Higher Secondary] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] Education Act, 1972.(2)It extends to the whole of the State of Gujarat.(3)This section shall come into force at once; and the remaining provisions of this Act shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
