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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(8) in Rajasthan Public Procurement Rules, 2012

(8)In case of International Competitive Bidding in which the bid notice is to be addressed to international bidders, the NIB shall additionally be publicised using suitable mediums that attract international responses. This may include circulation of NIB to the Indian embassies abroad, foreign embassies in India, international trade journals, etc. The period of publicity in such cases should also be of minimum 45 days.