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Union of India - Section

Section 1 in The Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985

1. Short title and commencement

(1)These rules may be called the Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985.
(2)They shall come into force on the date of their publication in the Official Gazette.