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State of Gujarat - Section

Section 40 in The Shree Somnath Sanskrit University Act, 2005

40. Filling up of casual vacancies of Registrar, Director (Research), University Librarian or Finance and Accounts Officer.

- When the office of the Registrar, the Director (Research), the University Librarian or the Finance and Accounts officer fall vacant or when the Registrar, the Director (Research), the University Librarian or the Finance and Accounts officer by reason of illness or absence or due to any other reasons is unable to perform the duties of his office, the Vice-Chancellor may appoint a suitable person to officiate to the respective post, until the respective officer is appointed and assumes office or, as the case maybe, the respective officer resumes duties.