Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 244 in Grama Panchayats Rules, 1968 244. Voting by proxy is prohibited. - No member shall vote upon any motion or amendment unless he be present in person at the meeting when it is put to vote.
