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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(b) in The Ganjam and Boudh (Village Offices Abolition) Act, 1969

(b)to render all accounts appertaining to his office in respect of dues payable by and to him.