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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2)(a) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

(a)Based on review as per sub-clause (1) above, demand for shortfall or refund of excess will be made by the licensee: