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Supreme Court - Daily Orders

The Commissioner Of Income Tax ... vs Sadiq Sheikh on 31 August, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.22                              COURT NO.9                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26956/2018

     (Arising out of impugned final judgment and order dated 02-12-2015
     in TA No. 32/2014 passed by the High Court Of Judicature At Bombay
     At Goa)

     THE COMMISSIONER OF INCOME TAX KARNATAKA
     (CENTRAL) BANGALORE                                                 Petitioner(s)

                                                    VERSUS

     SADIQ SHEIKH                                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.116620/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 31-08-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                 Mr. Vikramjit Banerjee, ASG
                                       Mr. K. Radhakrishnan, Sr. Adv.
                                       Mr. Devashish Bharuka, Adv.
                                       Mr. A.K. Shrivastava, Adv.
                                       Mr. Shubhendu Anand, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending application stands disposed of.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.08.31 16:44:15 IST Reason: