Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in Andhra Pradesh Prohibition of Ragging in All Educational Institutions Rules, 2002 11. Teachers taking the 1st year classes will leave the class at the end of the period only after the next teacher arrives.
