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State of Tamilnadu - Section

Section 5 in The Chennai City Land Revenue Act, 1851

5. Abatement for land assessed beyond actual dimensions.

- Whenever, upon the measurement of any land under the preceding section, it shall be found that the dimensions upon which the amount of assessment or rent was calculated exceed the actual dimensions, a proportionate abatement shall be made for the excess, on the demand of the party entitled to claim it.