Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(h) in The Mines Rules, 1955 (h)[] [ Clause (h) omitted and Clause (i) relettered as Clause (h) by G.S.R. 1886, dated 14.12.1965.] "calendar year" means a year from the first day of January to the thirty-first day of December;
