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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Uttar Pradesh - Subsection

Section 34(2)(f) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(f)a landless person residing in the circle who is retired, released or discharged from service other than service as an officer in the Armed Forces of the Union;