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Union of India - Section

Section 22 in The Calcium Carbide Rules, 1987

22. Transport by passenger train. - Where carbide is transported by passenger train-

(i)the quantity carried by anyone train shall not exceed 250 kilogrammes;
(ii)the carbide shall be carried in brake van of the train;
(iii)no naked lamp or other artificial light capable of igniting inflammable gas shall be taken into a van containing carbide; and
(iv)the van shall be well ventilated and as far as possible is water-tight.