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State of Jharkhand - Section

Section 14 in Jharkhand Raksha Shakti University Act, 2016

14. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(i)the Governing Council;
(ii)the Academic Council;
(iii)the Finance Committee; and
(iv)such other authorities as may be declared by regulations to be the authorities of the University.