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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Officers and men shall also salute on the following occasions:-
(a)On passing a funeral;
(b)On passing uncased colours carried by Naval, Army, or All Force Units;
(c)If wearing headdress, when the National Anthem or any foreign National Anthem is played;
(d)When colours are hoisted;
(e)When colours are lowered at sunset.