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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(xxviii) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(xxviii)to cause an inquiry to be made in respect of any matter concerning the proper conduct, working and finances of colleges and recognised institutions;