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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1) in Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978

(1)"building" includes -
(a)a house, out-house, stable, cattle-shed, cow-house, latrine, godown, shed, hut, wall (other than a boundary wall not exceeding eight feet in height), roofed enclosure and any other such structure, whether wholly or partially constructed of masonry, bricks, mud, wood, metal or any other material whatsoever;
(b)a structure on wheels or simply resting on the ground without foundation; and
(c)a tent, van and any other structure used for human habitation or used for keeping or storing any article or goods;