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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 84(4)(i) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(i)the proportion of the turnover or turnover of purchases of a dealer which arises in a tax period, and the time at which an adjustment to tax or tax credit arises;