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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2)(b) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(b)for every destroyed plant of the kind referred to in clause (b) of sub-section (1) of section 8, not exceeded the two-thirds of its value ; and