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State of Chattisgarh - Section

Section 31 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

31. Discipline. - (1) The final authority responsible for maintenance of discipline among the students of the University shall be the Vice-Chancellor and all heads of the departments, hostel and institutions shall carry out his directions in that behalf.

(2)Notwithstanding anything contained in sub-section (1), the punishment of debarring a student from the examination or rustication from the University or a hostel or an institution shall, on the report of the Vice-Chancellor be considered and imposed by the Executive Council :Provided that before such report is considered, the Vice-Chancellor shall give to the student concerned a reasonable opportunity to show cause in respect of the action proposed to be taken against him.