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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2)(e) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(e)[ pay an annual fee of fifty lakh rupees to the Board, within fifteen days from the date of commencement of the financial year: [Substituted by Notification No. IBBI/2019-20/GN/REG046, dated 25.7.2019 (w.e.f. 31.3.2017).]