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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(1)(vii) in The Sidho-Kanho-Birsha University Act, 2010

(vii)to withdraw or to cancel degrees, titles, diplomas, certificates or other academic distinctions under such conditions as may be prescirbed by Statutes and after giving the person affected a reasonable opportunity to present his case;